Section 10(2) in The Punjab Cattle Fairs (Regulation) Act, 1967
(2)The fair officer shall have power -(a)to prohibit the entry in the fair of any cattle referred to in clause (a) of sub-section (1) or cause to be driven out of such area such cattle;(b)to get the cattle in the fair area immunised if necessary;(c)to isolate any diseased cattle;(d)to arrange for the disposal of dead cattle in fair area; and(e)in addition to any other penalty to which such person may be liable under this Act, to expel from the fair area any person contravening the provisions of clause (d) of sub-section (1).
