Section 10(2)(a) in The Punjab Cattle Fairs (Regulation) Act, 1967

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(a)to prohibit the entry in the fair of any cattle referred to in clause (a) of sub-section (1) or cause to be driven out of such area such cattle;

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