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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(1) in The Himachal Pradesh Forest (Settlement) Rules 1965, As Amended By First Amendment Rules 1975

(1)An appeal from the original order of Collector Forests under these rules shall lie to the Commissioner within 60 days from the date of order to be appealed against and that to the Financial Commissioner, when the order is made by the Commissioner, within 90 days from the date of order of Commissioner:Provided that when an original order is confirmed on first appeal, further appeal shall not lie.