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Union of India - Section

Section 44 in The Jamia Millia Islamia Act, 1988

44. Alumni (Old Boys) Association:

(1)There shall be an Alumni (Old Boys') Association for the University.
(2)No person shall be a member of the Association unless-
(i)he has paid such subscription and satisfies such conditions as may be prescribed by the Ordinances; and
(ii)he is a graduate of the Jamia Millia Islamia or the University.