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[Cites 5, Cited by 34]

Bombay High Court

Eversmile Construction Co.Pvt. Ltd. ... vs State Of Maharashtra And Anr on 19 October, 2018

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2038 OF 2016

 M/s. Neumec Infrastructure Llp And Anr               ....Petitioner
            V/S
 State Of Maharshtra And 2 Ors                     ....Respondent

WITH WRIT PETITION NO. 404 OF 2017 Kdi Holdings Private Limited And Anr ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 596 OF 2013 Eversmile Construction Co.pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 550 OF 2017 Mig (bandra) Realtors And Builders Pvt Ltd And ....Petitioner Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1068 OF 2016 Dadbhawala Co-operative Housing Society Ltd.

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And Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 909 OF 2016 Chembur Shiv Smruti Cooperative Housing ....Petitioner Society Ltd. And Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2387 OF 2016 Kher Nagar Ganesh Krupa Cooperative Housing ....Petitioner Society Ltd And Anr V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 704 OF 2016 The Mig Co-operative Housing Society (bandra ....Petitioner East) Ground Iv Ltd And Anr V/S The State Ofmaharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 206 OF 2015 Samata Nagar Co-operative Housing Socities ....Petitioner Union Ltd. And 2 Others V/S The Municipal Corporation Of Greater Mumbai ....Petitioner Page 2/11 ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 01:27:02 ::: And 3 Others WITH WRIT PETITION NO. 2539 OF 2018 Versova Andheri Matruchhaya Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1338 OF 2017 Majaswadi Sarvodaya Nagar Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 605 OF 2017 Majaswadi Sarvodaya Nagar Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2247 OF 2016 Sahakar Nagar Udaya Bhuvan Cooperative ....Petitioner Housing Society Ltd. And Anr V/S State Of Maharashtra And 3 Ors. ....Respondent WITH ....Respondent Page 3/11 ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 01:27:02 ::: WRIT PETITION NO. 1899 OF 2016 The Model Mig Co-operative Housing Society ....Petitioner Limited And Anr V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors WITH WRIT PETITION LODGING NO. 1920 OF 2016 Bharat Vaishali Co-operative Housing Society ....Petitioner Ltd. And Anr.

V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1816 OF 2016 Rustomjee Relaty Private Limited And Anr ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors WITH WRIT PETITION NO. 455 OF 2017 The Model Mig Co-operative Housing Society ....Petitioner Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2604 OF 2016 Page 4/11 ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 01:27:02 ::: New D.n. Nagar Co-operative Housing Society ....Petitioner Union Ltd And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2000 OF 2016 Dinesh Abhechand Gandhi And 3 Ors ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1996 OF 2016 Vishal Pant Nagar Co-operative Housing Society ....Petitioner Ltd. And Another V/S State Of Maharashtra Through Urban ....Respondent Development Dept And 2 Others WITH WRIT PETITION NO. 1997 OF 2016 Dattashram Cooperative Hsg. Soc. Ltd. And 2 ....Petitioner Ors.

V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1492 OF 2016 Central Mumbai Developers Welfare Association ....Petitioner And Another V/S Page 5/11 ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 01:27:02 ::: State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 2774 OF 2016 The Garib Co-operative Housing Society ....Petitioner Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1161 OF 2017 Kalpataru Enterprises And Anr ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 1679 OF 2017 The Middle Income Group Co Operative ....Petitioner Housing Society Group V Limited And Anr V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 1816 OF 2016 Rustomjee Relaty Private Limited And Anr ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors WITH WRIT PETITION LODGING NO. 2449 OF 2017 Page 6/11 ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 01:27:02 ::: Rajendra Nagar Siddhivinayak Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 2826 OF 2016 Sunder Nagar Cooperative Housing Societies ....Petitioner Union Ltd. And Anr V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2615 OF 2017 Vinod Mohanlal Jain ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 822 OF 2017 New Monalisa Chsl And 3 Ors. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1000 OF 2016 Mahavir Enterprises ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH Page 7/11 ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 01:27:02 ::: WRIT PETITION NO. 1226 OF 2016 Nayan Builders ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1314 OF 2016 Jayamata Co-operative Housing Society Ltd And ....Petitioner Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1937 OF 2016 S D Corporation Pvt Ltd ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 2327 OF 2016 Swarganga Cooperative Housing Society Ltd ....Petitioner And Anr V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2818 OF 2016 Chembur Brindavan Coopertive Housing Society ....Petitioner Ltd And Anr V/S Page 8/11 ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 01:27:02 ::: State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 920 OF 2017 Juhu Shantivan Co-operative Housing Society ....Petitioner Ltd. And Another V/S The State Of Maharashtra Through The Urban ....Respondent Development Department And 2 Others WITH WRIT PETITION NO. 2903 OF 2018 Vibrant Homes Llp ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors Ms. Sowmya Srikrishna a/w Mr. Abir Patel and Mr. Akshit Dedhia I/b Wadia & Ghandy & Co. for Petitioner in WP/2539/2018, WP/550/2017, WP/704/2016 Mr. Abir Patel and Mr. Akshit Dedhia I/b Wadia & Ghandy & Co. for Petitioner in WP/1338/2017, WP/605/2017, WP/455/2017, WP/2604/2016, WP/2774/2016, WP/1679/2017, WPL/2449/2017 Mr. Sushmit Phatale I/b Chinmaya Acharya for Petitioner in WP/2903/2018 Mr. Sushmit Bhatale I/b Reena Salunkhe for Petitioner in WP/1996/2016, WP/1997/2016, WP/2000/2016 Mr. N.V. Walawalkar, Sr. Adv. For MCGM in WP/2038/2016 & WP/704/2016 Mr. Sanjay Kadam a/w Ms. Apeksha Sharma, Mr. Sanjeel Kadam & Ms. Sayali Rajpurkar I/b Kadam & Co. for Petitinoner in WP/1492/2016 Page 9/11 ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 01:27:02 ::: Mr. Dipen Furia I/b Shah & Furia Associates for Petitinoner in WP/2615/2017 Mr. Nikhil Patil I/b V.P. Sawant for MHADA Mr. J.G. Reddy, Adv. For Resp. No.2 & 3 in WP/1937/2016 Ms. Prachi Mhatre I/b Shiralkar & Co. for Petitinoner in WP/822/2017 & WP/920/2017 Ms. Khushboo Rupani & Mr. Harsh Behany I/b Maniar Srivastava Associates for Petitinoner in WP/404/2017 Ms. G.R. Shastri, Addl. GP for State in WP/2038/2016, WP/596/2013, WP/1000/2016, WP/1314/2016, WP/1497/2016, WP/1899/2016, WP/2000/2016, WP/2604/2016, WP/2818/2016, WP/455/2017, WP/920/2017, WP/1679/2017 & WPL/2449/2017 Ms. Uma Palsuledesai, AGP for State in WP/206/2015, WP/2247/2016 & WP/2774/2016 Mr. H.S. Venegaonkar, Addl. GP for State in WP/704/2016, WP/550/2017 & WP/822/2017 Mr. Hemant Haryan, AGP for State in WP/909/2016, WP/2387/2016 Mr. S.A. Sayed, AGP for State in WP/1068/2016 & WP/1226/2016 Mr. A.L. Patki, Addl. GP for State in WP/1816/2016, WP/1937/2016, WP/1996/2016, WP/404/2017, WP/1338/2017 & WP/2539/2018 Mr. Amit Shastri, AGP for State in WP/1997/2016 Mr. L.T. Satilkar, AGP for State in WP/2823/2016 Mr. Manish Upadhye, AGP for State in WP/1161/2017 CORAM : THE ACTING CHIEF & G. S. KULKARNI, JJ DATE : 19th October, 2018 Page 10/11 ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 01:27:02 ::: P.C. :

Stand over to 19/11/2018.
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