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State of Tamilnadu - Section

Section 3 in Submission of Budgets, Deposits, Accounts, Returns or Other Information Rules

3. Statement to be submitted by the trustee regarding value of tools, etc.

- The trustees of every religious institution shall, before the end of August in each year, submit as on the last day of June of the year, a statement giving the following information:-
(1)Value of tools and plants less depreciation.
(2)Value of lands and buildings belonging to the institution.
(3)Value of stamps on hand including postage.
(4)Demand, collection and balance statement for the fasli in respect of lands, buildings, site and their immovable properties and rights and decrees.
(5)Statement of alterations, omissions or additions as required under section 30.