Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(4) in Submission of Budgets, Deposits, Accounts, Returns or Other Information Rules (4)Demand, collection and balance statement for the fasli in respect of lands, buildings, site and their immovable properties and rights and decrees.
