Section 2(4)(B) in Punjab Water Supply and Sewerage Board (Submission of Annual Report) Rules, 1982

[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(4)(B) in Punjab Water Supply and Sewerage Board (Submission of Annual Report) Rules, 1982

(B)

(i)Local authority-wise summary of Works other than those covered to 'A' above regarding Water Supply in hand, in various towns of the State.

(ii)Local authority-wise summary of works other than those covered to 'A' above regarding Sewerage in hand, in various towns of the State.