Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Odisha - Subsection Section 83(2) in The Orissa Development Authorities Rules, 1983 (2)The capital account shall show separately all expenditures incurred by the Authority on each development scheme or town planning scheme.
