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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(iii) in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989

(iii)[ "Expert Members:" Director General-Indian Council of Agricultural Research, Director General -Indian Council of Medical Research, Director General-Council of Scientific and Industrial Research, Director General­Health Services, Plant Protection Advisor, Directorate of Plant Protection, Quarantine and Storage, Chairman, Central Pollution Control Board or their representatives not below the rank of Joint Secretary and three outside experts in individual capacity.] [Substituted by G.S.R. 1(E), 23rd December, 2010]