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State of Mizoram - Section

Section 43 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

43. Decision on points of order.

(1)The Chairman shall decide all points of order which may arise and his decision shall be final.
(2)Any member may, at any time, submit a point of order for the decision of the Chairman, but in doing so he shall confine himself to stating the point.