Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 275] [Entire Act] State of Nagaland - Subsection Section 275(ii) in Nagaland Excise Rules (ii)Short measures sale prohibited - Whether standard drum measures or any other measure prescribed by the Deputy Commissioner are used, vendors shall give consumers correct measures of the liquor paid for and no short measures sale be resorted to.