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State of Nagaland - Section

Section 275 in Nagaland Excise Rules

275. Use of prescribed measures.

- {i) In areas in which the maintenance by licensed retail vendors of country spirit of standard dram measures has been prescribed, sales to consumers shall be made by means of such measures.
(ii)Short measures sale prohibited - Whether standard drum measures or any other measure prescribed by the Deputy Commissioner are used, vendors shall give consumers correct measures of the liquor paid for and no short measures sale be resorted to.