Section 39 in Rajasthan Para-medical Council Regulations, 2014
39. Cancellation of Certificate.
(1)If at any time it is discovered that a candidate has obtained diploma/ certificate wrongly to which he/ she was not entitled by virtue of his/ her result, the Council shall cancel his/ her certificate.(2)If two certificates have been issued to a candidate inadvertently of different division of the same class, subject and session, the Registrar of the Council shall cancel incorrect certificate.
