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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1) in Rajasthan Para-medical Council Regulations, 2014

(1)If at any time it is discovered that a candidate has obtained diploma/ certificate wrongly to which he/ she was not entitled by virtue of his/ her result, the Council shall cancel his/ her certificate.