Section 22(11) in The Cinematograph (Certification) Rules, 1983
(11)After the screening of the film, the examining officer shall see that--(a)the recommendation of every member of the Committee is recorded in unambiguous terms and each excision or modification is properly specified in clear terms with reason or reasons therefor;(b)the same is duly signed by the members of the Committee; and(c)where the report of any member of the Committee is incomplete, that fact is brought to the notice of the member concerned before he leaves the preview theatre.
