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[Cites 0, Cited by 0] [Section 22(11)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(11)(a) in The Cinematograph (Certification) Rules, 1983

(a)the recommendation of every member of the Committee is recorded in unambiguous terms and each excision or modification is properly specified in clear terms with reason or reasons therefor;