Section 4(7)(b) in Tamil Nadu Panchayats (Preparation and Submission of Administration Report of Village Panchayats) Rules, 1999

[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

(b)Were there any epidemics during the year and what preventive measures were taken by the village panchayat ?

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