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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(7) in Tamil Nadu Panchayats (Preparation and Submission of Administration Report of Village Panchayats) Rules, 1999

(7)Medical Relief Epidemics. - (a) Is there any hospital or dispensary in the village panchayat ? How are there maintained ? How many medical and para medical personnel working and the annual expenditure on these ?
(b)Were there any epidemics during the year and what preventive measures were taken by the village panchayat ?