Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Uttar Pradesh - Subsection Section 30(2) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015 (2)A copy of the Annual Statement of Accounts and the Balance Sheet shall be submitted to the State Government which shall cause the same to be audited.
