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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(a) in The Orissa Children's and Women's Welfare Service Rules, 1989

(a)officers appointed by direct recruitment shall be ranked inter se in the order in which their names appear in the select list prepared in pursuance of Sub-rule (8) of Rule 7.