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State of Odisha - Section

Section 11 in The Orissa Children's and Women's Welfare Service Rules, 1989

11. Seniority.

- The Inter se seniority of officers appointed to the post in the Junior Grade of the Service in any recruitment year shall be regulated' in the following manner, namely :
(a)officers appointed by direct recruitment shall be ranked inter se in the order in which their names appear in the select list prepared in pursuance of Sub-rule (8) of Rule 7.
(b)[ officers appointed by way of selection- [Substituted vide W.C.D.D. Notification No. 23230 dated 8.10.2007.]
(i)In case of Anganwadi Workers shall rank in the order in which their names are arranged by the Selection Committee in pursuance of clause (a) of sub-rule (3) of rule 8.
(ii)In case of Lady Village Level Workers.shall rank in the order in which their names are arranged by the Selection Committee in pursuance of clause (b) of sub-rule (3) of rule 8 :
Provided that between Lady Village Level workers (LVLW) and Anganwadi Workers (AWW) appointed to Junior Grade service in any recruitment year, the LVLW shall be en-block senior to AWWs in that year.] [Substituted vide W.C.D.D. Notification No. 23230 dated 8.10.2007.]
(c)as between officers referred to in Clause (a) on the one hand and those referred to in Clause (b) on the other, the latter shall, in the year of recruitment, be en block senior to the former in that year.