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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(1)(c) in The Baba Farid University of Health Sciences Act, 1998

(c)to perform such other duties and exercise such other functions, as may be assigned to it by this Act or the Statutes or by the Chancellor.