Section 26 in The Baba Farid University of Health Sciences Act, 1998
26. Powers and functions of the Senate.
(1)Subject to the provisions of this Act, the Senate shall have the following powers and functions, namely :-(a)to review, from time to time, the broad policies and programmes of the University and to suggest measures for their improvement and development of the University;(b)to advise the Chancellor in respect of any matter, which may be referred to it for advice; and(c)to perform such other duties and exercise such other functions, as may be assigned to it by this Act or the Statutes or by the Chancellor.
