Madhya Pradesh High Court
Ujjwal Singh vs Methodist Church In India on 8 December, 2022
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 3710 of 2022 (UJJWAL SINGH Vs METHODIST CHURCH IN INDIA) Dated : 08-12-2022 Shri Abhay Tiwari, Advocate for the petitioner prays for time to argue the matter.
On his request, the case is adjourned. List after ensuing winter vacation.
(VIVEK AGARWAL) JUDGE anand Signature Not Verified Signed by: ANAND KRISHNA SEN Signing time: 12/9/2022 11:05:17 AM