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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(1) in Bihar Biological Diversity Rules, 2017

(1)The Chairperson of the Board shall hold office for a term of three years and shall be eligible for re-appointment, provided that no person shall hold office of the Chairperson after the age of sixty-five years or expiry of his/her term of office which ever is earlier.