Section 5 in Bihar Biological Diversity Rules, 2017
5. Term of office of the Chairperson.
(1)The Chairperson of the Board shall hold office for a term of three years and shall be eligible for re-appointment, provided that no person shall hold office of the Chairperson after the age of sixty-five years or expiry of his/her term of office which ever is earlier.(2)The Chairperson may resign his office by giving at least one-month prior notice in writing to the State Government.
