Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Madhya Pradesh - Subsection Section 19(3) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980 (3)The State Government may specify any other works for execution in addition to the programme submitted by the Nigam.
