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State of Madhya Pradesh - Section

Section 19 in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

19. Business which the Nigam may transact.

(1)The principal business of the Nigam shall be production, procurement, processing and distribution of seeds, development and running of farms, conducting research and development in seed production, processing, preservation, installation, management and operation of processing plants, storage and testing facilities and rendering to seed growers such other assistance as may be considered necessary to improve seed production.
(2)To carry out the duties specified in sub-section (1) the Nigam shall prepare a statement of programme of work listing out the projects prepares for different activities which are to be executed during the next year.
(3)The State Government may specify any other works for execution in addition to the programme submitted by the Nigam.