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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(4) in Orissa Pani Panchayat Rules, 2003

(4)In case of contest, the Election Officer, shall immediately after scrutinizing the nomination papers read out the names of the candidate whose nominations are found valid and prepare a list of validly candidates on a plain paper in Oriya.