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[Cites 0, Cited by 0] [Section 188] [Entire Act]

Union of India - Subsection

Section 188(188) in The Railway Protection Force Rules, 1987

188.1The Presiding Officer shall take oath or make affirmation in any one of theforms given I Schedule IX or in such other form to the same purport which would,according to the religion or otherwise, be blinding on the conscience of the PresidingOfficer.