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Union of India - Section

Section 188 in The Railway Protection Force Rules, 1987

188. Oath or affirmation of Presiding Officer and Interpreter.

188.1The Presiding Officer shall take oath or make affirmation in any one of theforms given I Schedule IX or in such other form to the same purport which would,according to the religion or otherwise, be blinding on the conscience of the PresidingOfficer.
188.2The presiding Officer or any other person empowered by him in his behalf,shall administer to the interpreter (if any) an oath or affirmation in any of the formsgiven in Schedule IX or in such other form to the same purport as the Presiding Officer considers to be according to the religion or otherwise blinding on theconscience of the person who is to act as interpreter.