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Union of India - Section

Section 61 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

61. SLDC Fees & Charges.

- 61.1 The Distribution Licensee shall be allowed to recover SLDC fees and charges payable to SLDC in accordance with the tariff approved by the Commission.