Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Assam - Subsection Section 14(4) in The Assam Technical Education Service Rules, 1981 (4)Promotion shall be made by the Appointing Authority in accordance with the preference indicated in the Select List if the officer is found otherwise suitable for the promotion.
