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State of Kerala - Section

Section 19 in Guruvayoor Devaswom Act, 1978

19. Appointment of officers and employees.

(1)Appointment of all officers and other employees of the Devaswom shall be made by the Committee.
(2)Ten percent of the posts in each grade of the officers and other employees of the Devaswom shall be reserved for the Scheduled Castes and the Scheduled Tribes, of which one-fifth shall be reserved for the Scheduled Tribes.
(3)Selection of the officers and other employees of the Devaswom may be made by sub-committee constituted by the Committee from among its members:Provided that selection of employees to be in charge of the rituals and other ceremonies of the Temple shall not be made by any sub-committee of which the Thantri of the Temple is not a member.
(4)Subject to the provisions of sub-sections (1), (2) and (3), the procedure for the selection and appointment of officers and other employees of the Devaswom shall be such as may be determined by the Committee by regulations made in this behalf.