Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(3) in Guruvayoor Devaswom Act, 1978

(3)Selection of the officers and other employees of the Devaswom may be made by sub-committee constituted by the Committee from among its members:Provided that selection of employees to be in charge of the rituals and other ceremonies of the Temple shall not be made by any sub-committee of which the Thantri of the Temple is not a member.