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Union of India - Section

Section 32 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

32. Employees to be whole time servants.

- Unless in any case if it be otherwise distinctly provided the whole time of any employee of the Institute shall be at the disposal of the Institute and he may be employed in any manner required by the proper authority of the Institute without claim for additional remuneration.