Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(1) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(1)The provisions of this Act shall have effect, notwithstanding anything inconsistent therewith contained in any other law for the time being in force;