Section 42(3) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983
(3)(i)Where workers of both sexes are employed, there shall be displayed outside each block of latrine and urinal a notice in the laguage understood by the majority of the workers 'For Man Only' or 'For Woman Only', as the case maybe.(ii)The notice shall also bear the figure of a man or of a woman, as the case may be.
