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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(3)(i) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(i)Where workers of both sexes are employed, there shall be displayed outside each block of latrine and urinal a notice in the laguage understood by the majority of the workers 'For Man Only' or 'For Woman Only', as the case maybe.