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[Cites 0, Cited by 0] [Section 287(3)] [Section 287] [Entire Act]

State of Uttar Pradesh - Subsection

Section 287(3)(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(c)He shall then compare the.coupons with the corresponding counterfoils if the latter are available with the amin and sign the receipts as well as the coupons in token of his having checked them.