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[Cites 0, Cited by 0] [Section 47] [Entire Act]

UT Ladakh - Subsection

Section 47(1) in The University of Ladakh Act, 2018

(1)Notwithstanding anything contained in this Act or the Statutes with regard to the conditions of the recognition and affiliation of colleges and other educational institutions, Government Degree College, Leh and Government Degree College, Nubra, Government Degree College, Kargil, Government Degree College, Zanskar and Government Degree College, Drass shall be constituent colleges of the Cluster University, immediately after the Act comes into force :Provided further that any new college established by Government in Ladakh region, shall be affiliated/constituent college of this University.