Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

UT Ladakh - Section

Section 47 in The University of Ladakh Act, 2018

47. Affiliation of State Educational Institutions with the Cluster University.

(1)Notwithstanding anything contained in this Act or the Statutes with regard to the conditions of the recognition and affiliation of colleges and other educational institutions, Government Degree College, Leh and Government Degree College, Nubra, Government Degree College, Kargil, Government Degree College, Zanskar and Government Degree College, Drass shall be constituent colleges of the Cluster University, immediately after the Act comes into force :Provided further that any new college established by Government in Ladakh region, shall be affiliated/constituent college of this University.
(2)De-affiliation of the constituent colleges of the Cluster University from the present affiliating Universities, viz., University of Kashmir shall be completed in a phased manner to facilitate a smooth completion of the courses by the students already enrolled in the constituent colleges as per their present affiliation.