Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 130] [Entire Act]

Union of India - Subsection

Section 130(3) in The Major Port Trusts Act, 1963

(3)Any such notice as is referred to in sub-section (1) may be served-
(a)by delivering or tendering it to the allottee or any other person who may be in occupation of the whole or any part of the premises; or
(b)if it cannot be so delivered or tendered, by affixing it on the outer door or some other conspicuous part of the premises, or
(c)by registered post.