Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130(3)] [Section 130] [Entire Act] Union of India - Subsection Section 130(3)(b) in The Major Port Trusts Act, 1963 (b)if it cannot be so delivered or tendered, by affixing it on the outer door or some other conspicuous part of the premises, or