Section 14(2) in The M.P. Riverine Fisheries Rules, 1972
(2)The Licensing Authority or [the Fishery Officer not below the rank of Fishery Inspector] [Inserted by Notification No. 1146-3385-XIV-Vety-75, dated 14-4-1977.] shall have right to check the fish in fish market if brought for sale in contravention of these rules.
