Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Rajasthan - Subsection Section 67(a) in The Rajasthan Police Act, 2007 (a)to enquire into allegations of serious misconduct, against police personnel in subordinate rank, either suo moto or on a complaint and to send its recommendations to the disciplinary authority concerned:
