Delhi High Court - Orders
Amar Shahid Kanchan Singh ... vs Pharmacy Council Of India on 26 November, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9178/2020
AMAR SHAHID KANCHAN SINGH MAHAVIDYALAYA
FACULTY OF PHARMACY ... Petitioner
Through Mr.Sanjay Sharawat, Adv.
versus
PHARMACY COUNCIL OF INDIA ... Respondent
Through Mr.Zoheb Hossain, Adv.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 26.11.2020 This hearing is conducted through video conferencing.
Issue notice. Learned counsel for the respondent accepts notice. It is stated that connected matters are coming up on 08.02.2021 in the main list.
List on 08.02.2021 along with W.P.(C) No.12348/2019 titled Jagannath Institute of Pharmacy vs. Pharmacy Council of India & Anr in the main list.
The matter be listed in the main list and not through video conferencing.
JAYANT NATH, J.
NOVEMBER 26, 2020/st