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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(2)(iii) in Bihar Education Code, 1961

(iii)District Education Officers should furnish the Director by the 15th April every year, the particulars of qualifications categories, etc., of all vacancies that are likely to occur within the following year.