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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(2) in Bihar Education Code, 1961

(2)to make appointments of teachers and Sub-Inspectors in the Lower Division of the Subordinate Educational Service out of the district wise list of suitable candidates prepared by the Division Selection Board;Notes. - (i) In the event of an urgent and unforeseen vacancy District Education Officer may make temporary appointments without prior reference to the Director for a period not exceeding three months.
(ii)In case of teachers, if the need is so urgent as to make it difficult for an appointment to be made out of the list, the District Education Officer may permit the managing committee of the school to make a temporary appointment for a period not exceeding one month after advertising the post locally; and
(iii)District Education Officers should furnish the Director by the 15th April every year, the particulars of qualifications categories, etc., of all vacancies that are likely to occur within the following year.